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Supreme Court - Daily Orders

Bsnl . vs Tata Communication Ltd. on 8 July, 2014

<     ITEM NO.47                             REGISTRAR COURT. 1                        SECTION XVII

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS

                                       BEFORE THE REGISTRAR PANKAJ BHANDARI

      Civil Appeal No(s). 2235/2013

      BSNL & ANR.                                                                  Appellant(s)

                                                           VERSUS

      TATA COMMUNICATION LTD.                            Respondent(s)
      (with appln. (s) for may refer to remarks and permission to file
      additional documents and office report)

      Date : 08/07/2014 This appeal was called on for hearing today.

      For Appellant(s)
                                             Mr. Prashant Jain, Adv.
                                             Mr. Ritesh Kumar ,Adv.


      For Respondent(s)
                                             Mr. J.N. Singh, Adv.
                                             Mr. Satya Mitra ,Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

The learned counsel for the appellant to file spare copies within one week.

List again on 18.7.2014.

(PANKAJ BHANDA RI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.07.09 16:59:42 IST Reason: