Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 560(2)] [Section 560] [Entire Act]

State of Uttar Pradesh - Subsection

Section 560(2)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)any land belonging to any person for the purpose of emptying his own drain into a Corporation drain-under Sections 234, 236, 241 and 242;