Supreme Court - Daily Orders
Index Medical College Hospital And ... vs The State Of Madhya Pradesh on 3 February, 2021
Bench: L. Nageswara Rao, Indira Banerjee
1
ITEM NO.14+7 Court 8 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ITEM 14
Petition(s) for Special Leave to Appeal (C) No(s).179/2021
(Arising out of impugned final judgment and order dated 15-12-2020
in WP No. 14274/2020 passed by the High Court Of M.P. At Indore)
INDEX MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTER Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH & ORS. Respondent(s)
(With appls.for exemption from filing c/c of the impugned judgment,
exemption from filing O.T. and application for taking on record)
WITH
SLP(C) No. 1109/2021 (IV-C)
(With appls.for exemption from filing c/c of the impugned judgment,
exemption from filing O.T.)
ITEM 7
SLP (C) No.1274/2021
(With appls.for exemption from filing c/c of the impugned judgment,
exemption from filing O.T., exemption from filing affidavit)
Date : 03-02-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Neeraj Kishan Kaul, Sr. Adv
Mr. Siddharth R. Gupta, Adv
Mr. Nishit Agrawal, AOR
Mr. Manu Maheshwari, Adv
Mr. Harsh Mishra, Adv
Ms. Namisha Chadha, Adv
For Respondent(s) Mr. Saurabh Mishra, AAG
Mr. Sunny Choudhary, AOR
Signature Not Verified
Mr. Amalpushp Shroti, AOR
Digitally signed by
GEETA AHUJA
Date: 2021.02.03
16:56:38 IST
Reason:
UPON hearing the counsel the Court made the following
2
O R D E R
After hearing the learned counsel for the parties, we declare Rule 12 (8a) of the Madhya Pradesh Chikitsa Shiksha Pravesh Niyam 2018 as violative of Article 14 of the Constitution of India.
We direct the State of Madhya Pradesh to initiate the process of filling up the 7 unfilled seats of 1st year MBBS course in the mop-up round for the year 2020-21 by college level counselling within a period of 7 days from today.
Reasons to follow.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master