Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 117 in Delhi Motor Vehicles Rules, 1993 117. Application of Claims. - Every application for payment of compensation made under Sec. 166 shall be made in the Form CTA. [(***)] [Deleted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.]
