Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 061] [Entire Act] State of Maharashtra - Subsection Section 061(3) in The Maharashtra Shops and Establishments Act, 1948 (3)Shop No. 4/5, No. 28/29, Apana Ghar Co-operative Housing Society,Swami Samartha Nagar, Andheri (West), Mumbai - 400 058.
