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Rajasthan High Court - Jodhpur

Avdesh Prasad Singh vs Peny Bhagwan Das And Ors on 15 September, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Misc. Appeal No. 719/2006

                                   Avdesh Prasad Singh
                                                                                                     ----Appellant
                                                                      Versus
                                   Peny Bhagwan Das And Ors
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Shailendra Gwala for
                                                                  Mr. Sunil Beniwal
                                   For Respondent(s)        :     Mr. Amit Dadhich



                                             HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 15/09/2022 List this matter on 20.10.2022.

(MADAN GOPAL VYAS),J 105-Bharti/-

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