Supreme Court - Daily Orders
Rooplal Verma vs The State Of Chhattisgarh on 26 August, 2015
ITEM NO.35 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Criminal Appeal No(s). 1402/2014
ROOPLAL VERMA Appellant(s)
VERSUS
STATE OF CHHATTISGARH Respondent(s)
Date : 26/08/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr.Jeetendra Singh (ac),Adv.
For Respondent(s)
Mr. Atul Jha, Adv.
Mr. Dharmendra Kumar Sinha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service of notice of lodgement of petition of appeal on the sole respondent is complete.
Original records have been received from the Courts below. No additional documents have been filed so far by any of the parties.
The appeal stands complete.
Registry to process to list the same before the Hon'ble Court, as per rules.
Signature Not VerifiedDigitally signed by Rupam Dhamija Date: 2015.09.01 10:17:57 IST
Reason: (RACHNA GUPTA)
Registrar