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Supreme Court - Daily Orders

Rooplal Verma vs The State Of Chhattisgarh on 26 August, 2015

     ITEM NO.35                          REGISTRAR COURT. 1                SECTION IIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Criminal Appeal                 No(s).   1402/2014

     ROOPLAL VERMA                                                      Appellant(s)

                                                       VERSUS

     STATE OF CHHATTISGARH                                              Respondent(s)


     Date : 26/08/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                         Mr.Jeetendra Singh (ac),Adv.


     For Respondent(s)
                                        Mr. Atul Jha, Adv.
                                        Mr. Dharmendra Kumar Sinha,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service of notice of lodgement of petition of appeal on the sole respondent is complete.

Original records have been received from the Courts below. No additional documents have been filed so far by any of the parties.

The appeal stands complete.

Registry to process to list the same before the Hon'ble Court, as per rules.

Signature Not Verified

Digitally signed by Rupam Dhamija Date: 2015.09.01 10:17:57 IST

Reason:                                                                 (RACHNA GUPTA)
                                                                           Registrar