Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(3) in Chennai City Police Act, 1888 (3)in any dwelling-house or other building, or on board any vessel or boat, without being able to satisfactorily to account for his presence there, or
