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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(16) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(16)A list of all recognized child care institutions along with their capacity and appropriate facilities, a list of all child related resource services and a list of contact details of all Child Welfare Committees in the State shall be provided to the Committee by the District Child Protection Unit or State Government.