Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 78 in The Explosives Rules, 2008 78. Magazine, store house, or shop to be at ground level .-A magazine, store house, or shop shall be constructed at ground level only. A magazine or storehouse shall be a single storey building.
