Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 386] [Entire Act] NCT Delhi - Subsection Section 386(a) in The Delhi Municipal Corporation Act, 1957 (a)require any person having charge of the corpse to convey the same to mortuary thereafter to be disposed of in accordance with law, or
