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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Assam - Subsection

Section 80(1)(i) in Assam Co-Operative Societies Act, 2007

(i)a list of members, their fulfillment of responsibilities over the previous financial year, their eligibility to exercise their rights for the current twelve months period updated within sixty days of closure of the cooperative year; and