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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Meghalaya - Subsection

Section 53(2)(b) in The Meghalaya Co-operative Societies Rules

(b)the Apex Bank or any other financing bank may grant loans to any affiliated co-operative land mortgage bank up to twenty times the amount of share capital paid up by the land mortgage bank ;