Section 4(vii) in Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949
(vii)["Deputy Commissioner" means the Deputy Commissioner of the [Dumka, Sahibganj] [Declared as district by a Notification No. 16/G.P.U. 2-2/91-190 Bihar Govt, on 28.1.1994], Godda, Deoghar, Pakur and includes],-
