Supreme Court - Daily Orders
Pavana Dakshayani A vs K.V.N Kiran Kumar on 30 March, 2022
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.1613 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 143/2022
PAVANA DAKSHAYANI A & ANR. Petitioner(s)
VERSUS
K.V.N KIRAN KUMAR & ORS. Respondent(s)
(FOR ADMISSION)
Date : 30-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. V. Balaji, Adv.
Ms. Neha Singh, Adv.
Ms. M. Asai Thambi, Adv.
Mr. Rakesh K. Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Issue notice to the respondents.
Tag the petition alongwith T.P.(C) No.2389/2021.
(JATINDER KAUR) (ANJU KAPOOR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Jatinder Kaur Date: 2022.04.04 10:04:25 IST Reason: