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Supreme Court - Daily Orders

Pavana Dakshayani A vs K.V.N Kiran Kumar on 30 March, 2022

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.1613                               COURT NO.12                 SECTION XVI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal) No(s). 143/2022

     PAVANA DAKSHAYANI A & ANR.                                           Petitioner(s)

                                                     VERSUS

     K.V.N KIRAN KUMAR & ORS.                                             Respondent(s)

     (FOR ADMISSION)

     Date : 30-03-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA


     For Petitioner(s)                 Mr.   V. Balaji, Adv.
                                       Ms.   Neha Singh, Adv.
                                       Ms.   M. Asai Thambi, Adv.
                                       Mr.   Rakesh K. Sharma, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard.

Issue notice to the respondents.

Tag the petition alongwith T.P.(C) No.2389/2021.

(JATINDER KAUR) (ANJU KAPOOR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Jatinder Kaur Date: 2022.04.04 10:04:25 IST Reason: