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[Cites 0, Cited by 0] [Section 3D] [Entire Act]

Union of India - Subsection

Section 3D(3) in The Forward Contracts (Regulation) Act, 1952

(3)All questions which come up before any meeting of the Commission shall be decided by a majority of votes of the members of the Commission present and voting, and in the event of an equality of votes, the Chairman or in his absence the member presiding, shall have a second or casting vote.