Supreme Court - Daily Orders
Union Of India Secretary vs Lt. Colonel Virender Singh on 3 October, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.11 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s).18010/2017
(Arising out of impugned final judgment and order dated 06-01-2017
in OA No.646/2014 passed by the Armed Forces Tribunal)
UNION OF INDIA SECRETARY & ORS. Petitioner(s)
VERSUS
LT. COLONEL VIRENDER SINGH Respondent(s)
(FOR LEAVE TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT,
2007 ON IA 59780/2017)
Date : 03-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.R.Balasubramanian, Adv.
Mr.Prabhas Bajaj, Adv.
Mr.S.S.Shamsheri, Adv.
Ms.Rukhmini Bobde, Adv.
Ms.Aarti Sharma, Adv.
Mr.Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave to appeal is granted.
(SATISH KUMAR YADAV) (H.S. PARASHER) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.10.03 17:17:24 TLT Reason: