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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(2) in The Jharkhand Area Autonomous Council Act, 1994

(2)The Comptroller and Auditor General shall also audit the accounts of the Council along with the accounts of the State Government and the general provisions of audit of the accounts of the State Government shall also apply to the accounts of the Council.