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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(2)(b) in Rajasthan State Bus Terminal Development Authority Act, 2015

(b)the salary, allowances and other terms and conditions of service of officers and other employees of the Authority, under sub-section (2) of section 11;