Bombay High Court
Idbi Trusteeship Services Ltd vs The Official Liquidator Of Spanco Ltd on 15 March, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 29397 OF 2023
In
COMPANY APPLICATION 61 OF 2017
Idbi Trusteeship Services Ltd ....PETITIONER
V/S
The Official Liquidator Of Spanco Ltd ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 15th March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 05/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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