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Bombay High Court

Idbi Trusteeship Services Ltd vs The Official Liquidator Of Spanco Ltd on 15 March, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 29397 OF 2023
                      In
       COMPANY APPLICATION 61 OF 2017

 Idbi Trusteeship Services Ltd                          ....PETITIONER
              V/S
 The Official Liquidator Of Spanco Ltd                ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 15th March, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 05/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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