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[Cites 0, Cited by 0] [Section 183(2)] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(2)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)have not less than 2 years service as Leading Signalman or Leading Telegraphist or as Leading Signalman and Yeoman of Signals combined, or as Leading Telegraphist and Petty Officer Telegraphist combined;