Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 9 in Maharashtra State Human Rights Commission Rules, 2000 9. Right to subscribe to General Provident fund. - Every Person Holding office as the Chairperson or a Member shall be entitled to subscribed to the General Provident Fund.
