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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(9) in Bihar Education Code, 1961

(9)Enrolment in E.S. Table IV and Table A of college and school return form A should be given, by type of institution and not by type of education. Thus for example, if there are law classes attached to an Arts and Science College, the figures for law classes may be included in the enrolment figure of the college and in a foot-note, Stating that the figure included so many students studying law.