Section 6 in The Central Provinces and Berar Animal Preservation Act, 1949
6. Transport of cattle, sheep or goat.
- No person shall transport any cattle specified in the Schedule or sheep or goat by rail, road or river from any place in Madhya Pradesh to any other place outside the [Vidarbha Region] [The words 'Vidarbha Region' were substituted for the word 'Stale' and the word 'Bombay' was substituted for the word 'Madhya Pradesh' occurring second time in the section, vide Bombay (Vidarbha Region ) A. O. 1956.] in India except under and in accordance with the terms and conditions of a permit issued by the Director of Veterinary Services, [Bombay] [The words 'Vidarbha Region' were substituted for the word 'Stale' and the word 'Bombay' was substituted for the word 'Madhya Pradesh' occurring second time in the section, vide Bombay (Vidarbha Region ) A. O. 1956.], or any other officer specially authorised by the State Government in this behalf.
