Manipur High Court
G. Isaac & 45 Ors vs State Of Manipur & 3 Ors on 24 March, 2023
Author: Mv Muralidaran
Bench: Mv Muralidaran
SHAMURAILATPAM SUSHIL Digitally signed by SHAMURAILATPAM SUSHIL
SHARMA
SHARMA Date: 2023.03.24 17:10:00 +05'30'
Page |1
Item No. 89
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 161 of 2023
G. Isaac & 45 Ors.
....Petitioners
-Versus-
State of Manipur & 3 Ors.
.....Respondents
BEFORE HON'BLE THE ACTING CHIEF JUSTICE MR. MV MURALIDARAN 24.03.2023 On the request made by Mr. KR Panmei, learned counsel for the petitioners, post the matter on 10.05.2023.
Till then earlier interim order is extended.
ACTING CHIEF JUSTICE Sushil