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Manipur High Court

G. Isaac & 45 Ors vs State Of Manipur & 3 Ors on 24 March, 2023

Author: Mv Muralidaran

Bench: Mv Muralidaran

SHAMURAILATPAM SUSHIL          Digitally signed by SHAMURAILATPAM SUSHIL
                               SHARMA
SHARMA                         Date: 2023.03.24 17:10:00 +05'30'
                                                                           Page |1

                                                                           Item No. 89
                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                             WP(C) No. 161 of 2023

             G. Isaac & 45 Ors.
                                               ....Petitioners
              -Versus-

             State of Manipur & 3 Ors.
                                   .....Respondents

BEFORE HON'BLE THE ACTING CHIEF JUSTICE MR. MV MURALIDARAN 24.03.2023 On the request made by Mr. KR Panmei, learned counsel for the petitioners, post the matter on 10.05.2023.

Till then earlier interim order is extended.

ACTING CHIEF JUSTICE Sushil