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State of Maharashtra - Section

Section 13 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

13. Inspection when Talathi has failed to fill in crop statement.

- Where the Circle Officer or the Circle Inspector finds at the time of his visit to a village that the Talathi of the village has not duly filled in the crop statement, he shall record that fact in his diary with the substance of the Talathi's explanation and shall inspect any selected survey numbers with the Talathi who shall record the result of the inspection in the crop statement.