Section 13(1)(ii) in The Delhi Apartment Ownership Act, 1986

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(ii) in The Delhi Apartment Ownership Act, 1986

(ii)description of the land on which the building and the common areas and facilities are located, and whether the land is free-hold or lease-hold, and if lease-hold, the period of such lease,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 13(1)(ii) in The Delhi Apartment Ownership Act, 1986