Supreme Court - Daily Orders
R.Krishnamurthy vs Vel Jayakumar . on 10 January, 2014
Ô
ITEM NO.7 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).35790/2012
(From the judgement and order dated 09/02/2012 in A.S. No.1038 of 2007 of
The HIGH COURT OF MADRAS)
R.KRISHNAMURTHY Petitioner(s)
VERSUS
VEL JAYAKUMAR & ORS. Respondent(s)
(With appln(s) for seeking permission to raise additional grounds and
prayer for interim relief and office report)
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. B. Ragunath, Adv.
Mr. Vijay Kumar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Learned Senior Counsel appearing on behalf of the petitioner seeks permission of this Court to withdraw this special leave petition with liberty to the petitioner to take recourse to such other remedy as is available to him in law.
Permission sought for is granted.
The special leave petition is dismissed as withdrawn with the aforesaid liberty.
| (S. K. Rakheja) Court | (Indu Satija) |
|Master |Assistant Registrar |
| | |