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Supreme Court - Daily Orders

R.Krishnamurthy vs Vel Jayakumar . on 10 January, 2014

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ITEM NO.7                   COURT NO.8               SECTION XII

              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).35790/2012

(From the judgement and order      dated 09/02/2012 in A.S. No.1038 of      2007    of
The HIGH COURT OF MADRAS)

R.KRISHNAMURTHY                                         Petitioner(s)

                   VERSUS

VEL JAYAKUMAR & ORS.                          Respondent(s)
(With appln(s) for seeking permission to raise additional grounds                  and
prayer for interim relief and office report)

Date: 10/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
          HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE

For Petitioner(s)           Mr. R. Basant, Sr. Adv.
                            Mr. B. Ragunath, Adv.
                            Mr. Vijay Kumar,Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Learned Senior Counsel appearing on behalf of the petitioner seeks permission of this Court to withdraw this special leave petition with liberty to the petitioner to take recourse to such other remedy as is available to him in law.

Permission sought for is granted.

The special leave petition is dismissed as withdrawn with the aforesaid liberty.




       |       (S. K. Rakheja)           Court      |    (Indu Satija)                       |
|Master                                      |Assistant Registrar                        |
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