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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(xii) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(xii)award stipends, scholarships, medals and prizes, and other awards, as recommended by the appropriate authorities of the Institute in accordance with such conditions as may be attached to the awards;