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[Cites 0, Cited by 0] [Section 846] [Entire Act]

State of Punjab - Subsection

Section 846(1) in Punjab Jail Manual, 1996

(1)The cattle sheds must be sufficiently commodious, well ventilated but protected from draughts, and the floor should be paved with brick or stone and lightly sloped to a masonry drain which empties itself into a receptacle outside. There should be a separate compartment for weaned calves.