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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(h) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981

(h)for the welfare of registered Security Guards covered by the Scheme, in so far as satisfactory provision therefor does not exist, apart from the Scheme;