Section 2(9) in Karnataka Tax on Entry of Goods Act, 1979
(9)['year' means the year commencing on the first day of April] [Substituted by Act 15 of 1992 w.e.f. 1-5-1992][[(B)] [Inserted by Act 13 of 1982 w.e.f. 1-4-1982] Words and expressions used in this Act, but not defined, shall have the meaning assigned to them in the Karnataka Sales Tax Act, 1957 (Karnataka Act 25 of 1957.]
