Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 49 in The Bihar Primary and Middle Education Rules, 1961 49. Applications to be addressed to the District Superintendent. - Applications for inclusion of schools is in the plan and for grants-in-aid shall be made to the District Superintendent.
