Section 51(2)(iv) in The M.P. Accommodation Control Act, 1961

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State of Madhya Pradesh - Subsection

Section 51(2)(iv) in The M.P. Accommodation Control Act, 1961

(iv)[ Notification No. 331-6474-II-A (3), Bohpal dated the 24th January, 1978] [Published in MP Rajpatra, Part I, dated 24th March, 1978, page 281.]. - In exercise of the powers conferred by sub-section (3) of Section 1 of the Madhya Pradesh Accommodation Control Act, 1961 (No. 41 of 1961), the State Government hereby appoints the date of publication of this Notification in the Madhya Pradesh Gazette as the date on which the said Act shall come into force in the Dhamnod Municipal Area in Dhar District.

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State of Madhya Pradesh - Subsection

Section 51(2)(iv) in The M.P. Accommodation Control Act, 1961