Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 17 in The Orissa Partnership Rules, 1943 17. Save as provided in Rule 12, the duties imposed on the Registrar by these rules may be performed under his control by a Gazetted Officer appointed by him in writing in this behalf.
