State Consumer Disputes Redressal Commission
Alankit Health Care Tpa Pvt Ltd. vs Dr. Ateet Sharma on 14 February, 2014
IN G¥L.-3-...}°.»%.E.a§-ET STAYE;
'1=4.2;;.:2Gi§v&31'» Hmithszare: '.¥*F?;& Lti ' via Br. fififii?-it. .-- and Heard Mr. Sh-arma, amrnsata far the a§pve1§*.ant.. .9s.dII1it. Na-flee ta re.-$gs:JeI1d:5:r1't;$ zfmr finai he~.m'i.£:g, :2'-sstumgabifi an iEEE.3.§fl H. advasrsate $ub<miia:s= Tiiiat ha ag§>:§:rar's finer rgspandasnt rm. 1 suit-:mit3 Mr. id. %a&xmmta has filefls his an iEeapmn&en't 1%.. L may" waimfi acs::actp'£.: nntiésrrxa an an-f the respflmdsnts.
flhniaisziagi Preai.-§en';:
Qgmti Jifi I'v§E1?I:i'§}E=£"v