Delhi High Court - Orders
Divyam College Of Education Sarasati ... vs National Council For Teacher Education ... on 21 February, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~33 to 67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7980/2018
+ W.P.(C) 7999/2018
+ W.P.(C) 11924/2018
+ W.P.(C) 11961/2018
+ W.P.(C) 11973/2018
+ W.P.(C) 11978/2018
+ W.P.(C) 11980/2018
+ W.P.(C) 11982/2018
+ W.P.(C) 11985/2018
+ W.P.(C) 11987/2018
+ W.P.(C) 11989/2018
+ W.P.(C) 12666/2018
+ W.P.(C) 12669/2018
+ W.P.(C) 12687/2018
+ W.P.(C) 12688/2018
+ W.P.(C) 12720/2018
+ W.P.(C) 12740/2018
+ W.P.(C) 12743/2018
+ W.P.(C) 12750/2018
+ W.P.(C) 12753/2018
+ W.P.(C) 12756/2018
+ W.P.(C) 12952/2018
+ W.P.(C) 13152/2018
+ W.P.(C) 13157/2018
+ W.P.(C) 13168/2018
+ W.P.(C) 8000/2018
+ W.P.(C) 8001/2018
+ W.P.(C) 8019/2018
+ W.P.(C) 8499/2018
+ W.P.(C) 8511/2018
+ W.P.(C) 8527/2018
+ W.P.(C) 8531/2018
+ W.P.(C) 12843/2018
+ W.P.(C) 12867/2018
+ W.P.(C) 13037/2018
DIVYAM COLLEGE OF EDUCATION
SARASATI EDUCATION COLLEGE
OM COLLEGE OF EDUCATION
GENIUS D. ED COLLEGE
RBS COLLEGE OF EDUCATION
GENIUS COLLEGE OF EDUCATION
SUMITRA DEVI COLLEGE OF EDUCATION
DPM STC COLLEGE
SMT. G.D. SHIKSHA SANSTHAN
ASHNA COLLEGE OF EDUCATION
ARYA COLLEGE OF EDUCATION
ARYA COLLEGE OF EDUCATION
G M COLLEGE OF EDUCATION
GITANJALI COLLEGE OF EDUCATION
BHAI SURENDER KUMAR MEMORIAL
COLLEGE OF EDUCATION
ARYA COLLEGE OF EDUCATION
SHAHEED BHAGAT SINGH COLLEGE OF EDUCATION
DR. B. R AMBEDKAR COLLEGE OF EDUCATION
SSM COLLEGE OF EDUCATION
KITHANA COLLEGE OF EDUCATION
SIR CHHOTU RAM COLLEGE OF EDUCATION
BHARTIYA KISAN SANSTHAN
M D COLLEGE OF EDUCATION
INDIAN COMPUTER EDUCATION SOCIETY
GANPATI SHIKSHA SAMITI
RAJWANSHI COLLEGE OF EDUCATION
R. B. COLLEGE OF EDUCATION
INDERPRASTHA COLLEGE OF EDUCATION
1. P. TEACHER TRAINING INSTITUTE
G. R. COLLEGE OF EDUCATION
YADUVANSHI EDUCATION COLLEGE
L.A. COLLEGE OF EDUCATION
SANSKAR STC COLLEGE
NATIONAL INSTITUTE OF ENGINEERING
TECHNOLOGY AND MANAGEMENT SOCIETY
AND ANR.
GEETANJALI SHIKSHA SAMITI AND ANR ..... Petitioners
Through: Mr. Amitesh Kumar, Ms.
Binish Mohanty and Ms. Priti
Kumari, Advs.
Mr. Ravi Kant and Mr. Mayank
Manish, Advs.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION
& ANR ..... Respondents
Through: Ms. Arunima Dwivedi, SC-
NCTE with Ms. Preeti Kumra,
Adv. for R-1 & 2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 21.02.2019 The SLP in the Supreme Court is likely to come up on 11th March, 2019 as per the tentative date shown on the website of the Supreme Court.
Accordingly, renotify on 29th April, 2019.
C.HARI SHANKAR, J FEBRUARY 21, 2019/kr