Rajasthan High Court - Jaipur
Mukesh Gupta vs Omprakash Bajaj And Anr on 23 March, 2017
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B.Criminal Misccellaneous (Petition) No. 2604 / 2012
Mukesh Gupta
----Petitioner
Versus
Omprakash Bajaj And Anr
----Respondents
_____________________________________________________
For Petitioner(s) : None present
For Respondent(s) : Mr. Rishi Raj Singh, PP
Mr. Keshav Agarwal
_____________________________________________________
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
23/03/2017
None appears for the petitioner.
The Misc. petitioner is dismissed in default.
(PANKAJ BHANDARI)J. Arti/73