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National Green Tribunal

M C Mehta vs Union Of India on 1 December, 2016

Author: Swatanter Kumar

Bench: Swatanter Kumar

                 BEFORE THE NATIONAL GREEN TRIBUNAL,
                     PRINCIPAL BENCH, NEW DELHI

                   Original Application No. 200/2014
   (M.A. No. 205 of 2016, M.A. No. 206 of 2016, M.A. No. 224 of 2016,
   M.A. No.585 of 2016, M.A. No.815 of 2016 & M.A. No.1199 of 2016)
                         (C.W.P. No. 3727/1985)
                                   And
                  Original Application No. 501 of 2014
                          (M.A. No. 404 of 2015)
                                   And
                  Original Application No. 146 of 2015

IN THE MATTER OF : -

                   M.C. Mehta Vs. Union of India & Ors.
                                   And
              Anil Kumar Singhal Vs. Union of India & Ors.
                                   And
       Society for Protection of Environment & Biodiversity & Anr.
                                    Vs.
                           Union of India & Ors.

CORAM :    HON'BLE   MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
           HON'BLE   MR. JUSTICE U.D.SALVI, JUDICIAL MEMBER
           HON'BLE   MR. JUSTICE RAGHUVENDRA S. RATHORE, JUDICIAL MEMBER
           HON'BLE   MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
           HON'BLE   DR. AJAY A DESHPANDE, EXPERT MEMBER

Present Applicant:           Mr. M. C. Metha, Adv. Petitioner in person with
                             Ms. Katyani, Ms. Mehak Advs.
                             Mr. Rahul Choudhary and Ms. Meera Gopal, Advs.
                             Mr. Sanjay Upadhyay and Mr. Salik Shafique,
                             Advs.
                             Mr. Pradeep Misra and Mr. Daleep Dhayani, Advs.
                             for UPPCB
                             Mr. Mukesh Verma, Adv. for UPCB
                             Mr. Anil Grover, AAG and Mr. Rahul Khurana,
                             Adv., State of Haryana
                             Mr. I.K. Kapila, Adv. for UP Jal Nigam & UK Pey
                             Jal Nigam
                             Mr. Vijay Bahadur Singh, Sr. Adv. Advocate
                             General, Mr. Abhishek Yadav and Mr. U.P. Singh,
                             Advs. for State of U.P.
                             Mr. M.Z. Choudhary, Mr. S.A. Zaidi and Ms. Mansi
                             Chahal, Advs. for Leather Industries.
                             Ms. Neelam Rathore, Adv. for Association of
                             Textile Processors & Uttar Pradesh Dyes and
                             Bleachers Association (Micro & Small) & MLA
                             Group
                             Ms. Priyanka Sinha, Advs for State of Jharkhand
                             Mr. Rudreshwar Singh and Mr. Gautam Singh,
                             Advs. for State of Bihar & Bihar SPCB
                             Ms. Alpana Poddar, Adv. with Mr. Bhupender
                             Kumar, LA, CPCB
                             Ms. Panchajanya Batra Singh, Adv for Ministry of
                             Environment, Forest and Climate Change with
                             Mr. Dinesh Runiwal.
                             Mr. Ishwer Singh, Adv. with Mr. Sandeep,
                             Director and Dr. Praveen Kumar, Director,
                             National Mission for Clean Ganga and Prof. Vinod
                             Tare, Prof. Gosain and team.
                             Ms. D. Bharati Reddy, Adv. For State of
                             Uttarakhand
                                                                            1
                                  Mr. Ravindra Kumar Adv. for NOIDA and Greater
                                 NOIDA
                                 Ms. Pushpila Bisht, Adv. for UPSMA & AIDA
                                 Mr. Jayesh Gaurav, adv. for JSPCB
                                 Mr. Sanjeev Ralli, Adv. with Mr. Dinesh Jindal,
                                 LO, Delhi Pollution Control Committee
                                 Mr. Kundan Kumar Mishra and Mr. Atul Batra,
                                 Advs. for Mother Dairy, Pilakhua Unit
                                 Ms. Yogmaya Agnihotri, Adv. for CECB
                                 Mr. Sanjeev Ralli, Adv. Mr. Dinesh Jindal, LO,
                                 Delhi Pollution Control Committee
                                 Mr. Jayesh Gaurav, Adv. for JSPCB
                                 Mr. V. K. Shukla, Adv. for State of MP
                                 Mr. Ravi P. Mehrotra and Mr. Abhinav Kr. Malik,
                                 Advs. for UPSIDC
                                 Ms. Panchajanya Batra Singh, Adv. for Ministry of
                                 Environment, Forest and Climate Change
                                 Ms. Antima Bazaz, Adv. For AIDA
                                 Mr. Amit Anand Tiwari, Mr. Vivek Singh and Mr.
                                 Vinayak Gupta, Advs.
                                 Mr. Vijay Bahadur Singh, AAG with Mr. Gaurav
                                 Dhingra and Mr. Abhishek Yadav, Advs.
                                 Mr. Gaurav Dhingra, Adv. for State of Uttar
                                 Pradesh (Urban Development Department)
                                 Mr. B. V. Nirern, Adv.

Present:      Applicant:       Mr.   Gaurav Kumar Bansal, Adv.
              Respondent No.3: Mr.   Pradeep Misra and Mr. Daleep Dhayani, Advs.

Respondent No.8: Mr. Mukesh Verma, Adv. for UPCB Mr. Abhishek Yadav, Adv Mr. B. V. Nirern, Adv.

Present: Applicant: Mr. Rahul Choudhary & Ms. Meera Gopal, Advs.

Respondent No.2: Mr. Pradeep Misra and Mr. Daleep Dhayani, Advs. Respondent No. 5: Mr. Sudhir Kulshrestha, Adv. Respondent No.8: Mr. Mukesh Verma, Adv. for UPCB Respondent Nos. 11 and 12:Mr. Ravindra Kumar, Adv. SPENBIO Mr. Rajkumar, Adv. & Mr. Bhupendra Kumar, CPCB Mr. Abhishek Yadav, Adv Mr. B. V. Nirern, Adv.

Ms. Panchajanya Batra Singh, Adv. For MoEF Date and Orders of the Tribunal Remarks Item No. 29 to 31 Partly heard.

December 01, 2016 List these matters tomorrow i.e. on 02nd December, ss 2016.

..........................................,CP (Swatanter Kumar) ..........................................,JM (U.D. Salvi) 2 Item No. 29 to 31 ..........................................,JM December (Raghuvendra S. Rathore) 01, 2016 ss ..........................................,EM (Bikram Singh Sajwan) ..........................................,EM (Dr. Ajay A Deshpande) 3