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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(e) in Islamic University of Science and Technology, Kashmir Act, 2005

(e)the administration of the University, the establishment and abolition of the colleges, institutions and halls, the grant and withdrawal of recognition to institutions, the institutions of Fellowships, Awards and the like, the conferment of degrees and other academic distinctions and the grant of diplomas and certificates ;