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State of Assam - Section

Section 304 in Assam Excise Rules, 1945

304. Use of prescribed measures.

- (i) In areas in which the maintenance by licensed retail vendors of country spirit of standard dram measures has been prescribed, sales to consumers shall be made by means of such measures.
(ii)Short measure sale prohibited. - Whether standard dram measures, or any other measures prescribed the Collector are used, vendors shall give consumers correct measures of the liquor paid for and no short measures sale be resorted to.