Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Brewery Rules, 2006 1. (1)These rules may be called the Andhra Pradesh Brewery Rules, 2006.(2)They shall extend to all the areas where the Andhra Pradesh Excise Act, 1968 is in force.(3)They shall come into force at once.
