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Allahabad High Court

Smt. Sunita Devi And Others vs President U.P.S.R.T.C. And Another on 7 February, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3345 of 2003
 

 
Appellant :- Smt. Sunita Devi And Others
 
Respondent :- President U.P.S.R.T.C. And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Mritunjay Mohan Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Sri Mritunjay Mohan Sahai-Advocate has sought adjournment on the ground of illness.

List on 20.2.2015 along with First Appeal From Order Nos. 3345 of 2003, 186 of 2004, 188 of 2004, 864 of 2004, 865 of 2004, 339 of 2003, 3392 of 2003 and 193 of 2004.

Order Date :- 7.2.2019 Mukesh