Allahabad High Court
Smt. Sunita Devi And Others vs President U.P.S.R.T.C. And Another on 7 February, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 3345 of 2003 Appellant :- Smt. Sunita Devi And Others Respondent :- President U.P.S.R.T.C. And Another Counsel for Appellant :- Ram Singh Counsel for Respondent :- Mritunjay Mohan Sahai Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Mritunjay Mohan Sahai-Advocate has sought adjournment on the ground of illness.
List on 20.2.2015 along with First Appeal From Order Nos. 3345 of 2003, 186 of 2004, 188 of 2004, 864 of 2004, 865 of 2004, 339 of 2003, 3392 of 2003 and 193 of 2004.
Order Date :- 7.2.2019 Mukesh