Tripura High Court
Party Name : Makhan Malakar & 5 Ors vs The State Of Tripura & Anr on 23 March, 2017
Case No :Crl.ReV.P. 0000066/2014 Party Name : MAKHAN MALAKAR & 5 ORS Vs THE STATE OF TRIPURA & ANR THE HONBLE MR. JUSTICE STALAPATRA As prayed for by Mr. K. N. Bhattacharji, learned senior counsel appearing for the private respondent, list this matter on 10.04.2017 for hearing.
Mr. S. Kar Bhowmik, learned counsel appears for the petitioners and Mr. S. Sarkar, learned P.P. appears for the State.
Download Date: 8-05-20] 7 15:05 1/1