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Tripura High Court

Party Name : Makhan Malakar & 5 Ors vs The State Of Tripura & Anr on 23 March, 2017

Case No :Crl.ReV.P. 0000066/2014

 

Party Name : MAKHAN MALAKAR & 5 ORS Vs THE STATE OF TRIPURA & ANR

 

THE HONBLE MR. JUSTICE STALAPATRA

 

As prayed for by Mr. K. N. Bhattacharji, learned senior counsel appearing for the private
respondent, list this matter on 10.04.2017 for hearing.

Mr. S. Kar Bhowmik, learned counsel appears for the petitioners and Mr. S. Sarkar, learned P.P. appears for the State.

Download Date: 8-05-20] 7 15:05 1/1