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[Cites 0, Cited by 0] [Section 59B(2)] [Section 59B] [Entire Act]

State of Gujarat - Subsection

Section 59B(2)(a) in Gujarat Sales Tax (Second Amendment) Act, 1976

(a)application for the issue of a certificate of registration, licence, recognition or permit made under sections 29, 30, 30A, 31, 32 or 33 as the case may be;