Madhya Pradesh High Court
M/S Parle Agro Pvt. Ltd. vs Commissioner on 8 July, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR TR No. 34 of 2021 (M/S PARLE AGRO PVT. LTD. Vs COMMISSIONER) TR/00033/2021 Dated : 08-07-2022 Shri Piyush Dharmadhikari, learned Govt. Advocate for the State/Commercial Tax Department.
None appears on behalf of assessee, though served. To give an opportunity to assessee to be represented, let the case be taken up in the second week of August, 2022.
(SHEEL NAGU) (VIRENDER SINGH)
JUDGE JUDGE
Biswal
Signature Not Verified
SAN
Digitally signed by SHIBA NARAYAN
BISWAL
Date: 2022.07.09 13:53:20 IST