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Union of India - Section

Section 30F in The Narcotic Drugs And Psychotropic Substances Rules, 1985

30F. Inter-State import and Inter-State export of poppy straw.

(1)A person who is permitted under these rules to possess poppy straw may inter-State import or inter-State export such poppy straw with at least five working days prior intimation to the office designated by the Narcotics Commissioner.