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State of Jharkhand - Section

Section 4 in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

4. Liability of Superintendents and Inspectors of Excise.

(a)Every Inspector of Excise is required to pass the Departmental Examination in Law (lower standard), Excise Rules and Procedure (both lower and higher standards) and Hindi (lower standard).
(b)On promotion to the rank of Inspector of Excise, every Sub-Inspector of Excise shall have to pass the Departmental Examination in Law (Excise and Criminal) (lower standard). Excise Rules and Procedure (lower and higher standards) and Hindi (lower standard).
(c)For promotion to the rank of Superintendent of Excise, every Inspector of Excise shall have to pass in Law (higher standard), Accounts and Hindi (higher standard).
No candidate may appear in a subject by the higher standard till he has passed in that subject by the lower standard.