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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(a) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(a)the salaries, allowances and other remuneration of the Chairperson and other members and officers and other employees of the Authority;