Bombay High Court
M/S. Classic Corporation vs Farida Juzer Nagree W/O. Juzer Nagree ... on 29 January, 2021
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
Paucity=.doc
Uday S. Jagtap
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SERIAL NOS. 13 TO 30
(Board Dated 29th January, 2021)
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 29th JANUARY,, 2021 P.C.
1. Due to paucity of time, matters are adjourned on the date mentioned against their respective Serial Numbers :-
Sr. Case No. Name of the Parties Adjourned Date No. 13 Civil Application No. Rizwan Ahmed Khan & 17th February, 3736 of 2018 Anr. 2021 in Vs First Appeal No. 1353 of Municipal Corporation of 2010 Gr. Mumbai 14 Interim Application No. Punjab National Bank 17th February, 2172 of 2020 (Delay) vs 2021 a/w S. P. Jagdish Company & Interim Application No. Ors 2374 of 2020 (Stay) in First Appeal Stamp No. 3103 of 2020 15 Civil Application Stamp Billaluddin Hirakhan 17th February, No. 1759 of 2021 Chouhan 2021 in vs Appeal From Order M.C.G.M Stamp No. 1758 of 2021 16 Civil Application Stamp Billaluddin Hirakhan 17th February, No. 1757 of 2021 Chouhan 2021 in vs Appeal From Order M.C.G.M. Stamp No. 1756 of 2021 17 Interim Application Ashok S/o. Gopikrishna 17th February, Stamp No.3055 of 2020 Sharma 2021 In vs Appeal From Order Shivshakti Builders & Developers.
1 of 3 ::: Uploaded on - 09/02/2021 ::: Downloaded on - 25/08/2021 03:29:44 ::: Paucity=.doc Stamp No. 4414 of 2020 18 Interim Application Wahid Rafik Patel 17th February, Stamp No. 98866 of 2020 vs 2021 in The Municipal Corporation Appeal From Order of Gr. Mumbai & Ors.
Stamp No. 98864 of 2020
19 Interim Application Firoz Badruddin Khan And 17th February,
Stamp No. 94862 of 2020 Anr 2021
in vs
Appeal From Order Ghulam Hussain
Stamp No. 94860 of 2020 Mohammed Saeed Faquih And Anr 20 Interim Application Deboshri Gaine 18th February, Stamp No. 99015 of 2020 vs 2021 In The Municipal Corporation Appeal From Order of Greater Mumbai Stamp No. 99013 of 2020 21 Interim Application No. M/s Classic Corporation 18th February, 198 of 2021 vs 2021 in Farida Juzer Nagree Appeal From Order No. w/o Juzer Nagree & Ors.
25 of 2021
22 Interim Application Asif Shaikh & Others 18th February,
Stamp No. 99806 of 2020 vs 2021
in MCGM
Appeal From Order
Stamp No. 99804 of 2020
alongwith
22.1 Interim Application Bharati Rajiv Gulati & 18th February,
Stamp No. 99810 of 2020 Others 2021
in vs
Appeal From Order MCGM
Stamp No. 99809 of 2020
23 Civil Application Stamp Mohan Narayan Kshirsagar 18th February,
No. 695 of 2021 vs 2021
in Prakash Tukaram Satam &
Appeal From Order Anr.
Stamp No. 694 of 2021
24 Interim Application Jayshree Rajaram Tiwari 18th February,
Stamp No. 95087 of 2020 vs 2021
in The State of Maharashtra &
Appeal From Order Others
Stamp No. 95083 of 2020
25 Interim Application Amar Yashwant Panhalkar 18th February,
Stamp No. 96844 of 2020 vs 2021
in The Municipal Corporation
Appeal From Order & Anr
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Stamp No. 96841 of 2020
26 Appeal From Order No. Devram Madhav Gawade 18th February,
5946 of 2018 a/w And Ors. 2021
Civil Application Stamp Vs
No. 5947 of 2018 Manoj @Subhash
Parshuram Gavade And
Ors.
27 Appeal From Order No. Tridhaatu Suraj Villa 18th February,
641 of 2019 a/w Developers LLP 2021
Interim Appliation No.1 vs
of 2019 a/w Deepak Shamsundar
Civil Application No. 729 Gavaskar And Ors of 2019 28 Interim Application Suresh Dhondu Mistry 22nd February, Stamp No. 97780 of 2020 vs 2021 In The Municipal Corporation Appeal From Order for Greater Mumbai Stamp No. 9224 of 2018 (RC-1632 of 2019) 29 Civil Application No. 73 Shailesh Mhatre 22nd February, of 2019 In the matter between 2021 a/w Shailesh Mhatre Civil Application No. 357 vs of 2018 The Municipal Corporation of Greater Mumbai and in Ors.
Appeal From Order No.
275 of 2018
30 Contempt Petition No. Imtiaz Ahmed Mod. Salim 22nd February,
99258 of 2020 In Khan 2021
Appeal From Order No. vs
740 of 2015 Parvez Akbar Ali Khan &
Others
2. Interim / ad-interim relief granted earlier, if any, to continue till then.
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